Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 33] [Entire Act]

State of Tamilnadu - Subsection

Section 33(9) in Rules Issued Under Sections 36 and 39 of the Chennai City Police Act, 1888

(9)The Commissioner may add such other conditions not inconsistent with these rules to the licensee as may deem desirable in the interest of the health or safety of the public.