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[Cites 0, Cited by 0] [Section 22] [Entire Act]

State of Odisha - Subsection

Section 22(5) in Juvenile Justice (Care and Protection of Children) Orissa Rules, 2002

(5)The Government shall recognise registered voluntary organisations to supervise and submit periodical reports as directed by the Board regarding the orders passed under clauses (b) and (c) of sub-section (1) of Section 15 of the Act.