Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

Union of India - Section

Section 5 in The Adjudicating Authority (Procedure) Regulations, 2013

5. Attestation.

- The attestation of document annexed to a complaint or application or reply shall be made at the end of the document in the form given below:"This Annexure is the true copy of the original document",
(Signature)Name and Designation of the attester with date