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[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

State of Punjab - Subsection

Section 2(1)(d) in The Punjab Maintenance and Welfare of Parents and Senior Citizen Rules, 2012

(d)"Conciliation Officer" means any person or representative of an organization referred to in explanation to sub-section(1) of section 5 or the Maintenance Officer designated by the State Government under sub-section(1) of section 18 or any other person nominated by the tribunal for this purpose;