Section 99 in Delhi Prisons (Transfer of Prisoner, Labour and Jail Industry, Food, Clothings and Sanitation) Rules, 1988
99. Powers reserved to Medical Officer to order extra clothing.
- Nothing shall be deemed, in any way, to limit or restrict the power of the Medical Officer in his directions at any time. to direct, on medical grounds and for the benefit of the health of any prisoner or class of prisoners, the issue of extra clothing to any such prisoner or class of prisoners for any specified period during any season of the year.
