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Punjab-Haryana High Court

Bajaj Allianz General Insurance ... vs Ashok Kumar And Others on 17 February, 2010

Author: Rajesh Bindal

Bench: Rajesh Bindal

              In the High Court of Punjab & Haryana at Chandigarh


                                         F. A.O No. 920 of 2009 (O&M)


Bajaj Allianz General Insurance Company Ltd.               ... Appellant
                                                vs
Ashok Kumar and others                                     .... Respondents

Coram: Hon'ble Mr. Justice Rajesh Bindal Present: Mr. Ashwani Talwar, Advocate, for the appellant.

Rajesh Bindal J.

For the detailed reasons recorded in F. A. O. No. 919 of 2009 Bajaj Allianz General Insurance Company Ltd. vs Biri Bai and others vide separate order of even date, the present appeal is dismissed.





17.2.2010                                              ( Rajesh Bindal)
vs.                                                          Judge