Punjab-Haryana High Court
Bajaj Allianz General Insurance ... vs Ashok Kumar And Others on 17 February, 2010
Author: Rajesh Bindal
Bench: Rajesh Bindal
In the High Court of Punjab & Haryana at Chandigarh
F. A.O No. 920 of 2009 (O&M)
Bajaj Allianz General Insurance Company Ltd. ... Appellant
vs
Ashok Kumar and others .... Respondents
Coram: Hon'ble Mr. Justice Rajesh Bindal Present: Mr. Ashwani Talwar, Advocate, for the appellant.
Rajesh Bindal J.
For the detailed reasons recorded in F. A. O. No. 919 of 2009 Bajaj Allianz General Insurance Company Ltd. vs Biri Bai and others vide separate order of even date, the present appeal is dismissed.
17.2.2010 ( Rajesh Bindal) vs. Judge