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[Cites 0, Cited by 0] [Section 31(3)] [Section 31] [Entire Act]

State of Uttarakhand - Subsection

Section 31(3)(b) in Uttarakhand Agricultural produce Marketing (Development and regulation) Act, 2011

(b)salaries and allowances including allowances for leave, gratuities, compassionate allowance, medical aid and contribution towards provident fund of the officers and employees, appointed by the market committee;