Calcutta High Court (Appellete Side)
Jamaluddin Ahmed vs W.B.S.E.D.C.L. & Ors on 15 June, 2010
Author: Tapen Sen
Bench: Tapen Sen
5.6.2010
W.P. 12880(W) of 2009
Jamaluddin Ahmed ... Petitioner
-Vs-
W.B.S.E.D.C.L. & Ors. ... Respondents
For the Petitioner : Mr. Anjan Bhattacharya. For the WBSEDCL : Mr. Rammohan Chattopadhyay.
Mr. Rammohan Chattopadhyay, learned Counsel appearing for the Respondents, prays for some more time to file Affidavit-in-opposition.
Accordingly and by way of last indulgence, two more weeks' time is given to the Respondents to file Affidavit-in-opposition.
One week thereafter is given to the Petitioner to file his Reply. Put up this case after three weeks under the heading "Hearing".
( Tapen Sen, J. ) AKD