Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 80(4)] [Section 80] [Entire Act] Union of India - Subsection Section 80(4)(E) in The Food Safety And Standards Act, 2006 (E)Defences of significance of the nature, substance or quality of food-