Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 92(6)] [Section 92] [Entire Act] State of Gujarat - Subsection Section 92(6)(a) in The Gujarat Panchayats Act, 1993 (a)The term of each of the committee other than the Executive Committee and the Social Justice committee shall be such as may be determined by the panchayat.