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[Cites 0, Cited by 0] [Section 31] [Entire Act]

State of Chattisgarh - Subsection

Section 31(5) in The Chhattisgarh Motor Vehicles Rules, 1994

(5)The appellate authority or the Licensing Authority may allow any person interested in an appeal to inspect the record concerned with such appeal on payment of fee as specified in Rule 40.