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[Cites 0, Cited by 0] [Section 11(1)] [Section 11] [Entire Act]

State of Bihar - Subsection

Section 11(1)(ii) in The Bihar and Orissa Local Self-Government Act, 1885

(ii)is not a [citizen of India] [Substituted by ALO for words 'British subject or the subject of any State in India'.] provided that the [State] [Substituted by para 4(1), ALO, for 'provincial'.] Government may [* * * *] [The words 'with the approval of the Governor General' repealed by Para 3 and Schedule IV of the AO.] exempt any alien or class of aliens from his disqualification;