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State of Rajasthan - Section

Section 16 in First Statutes of the Jai Narayan Vyas University Jodhpur

16. Honorary Degree.

(1)All proposals for the conferment of honorary degrees shall be made by the Academic Council to the Syndicate and shall require the assent of the Senate before submission to the Chancellor for confirmation:Provided that, in the cases of urgency, the Chancellor may act on the recommendation of the Syndicate only.
(2)Any honorary degree conferred by the University may, with the previous approval of the two-thirds of the members of the Senate and the sanction of the Chancellor be withdrawn by the Syndicate.