Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Telangana - Section Section 99 in Telangana Land Revenue Act, 1317 F. 99. Fixing of limits of village sites. - The [Collector] [Substituted for 'Taluqdar' by the A.P.A.O. 1957.] or the [Survey officer] [Amended by Act No.III of 1308 F.] may, subject to rules and safeguarding the subsisting rights of landholders, determine the limits of a village site.
