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[Cites 0, Cited by 0] [Section 427(1)] [Section 427] [Entire Act]

State of Madhya Pradesh - Subsection

Section 427(1)(d) in The M.P. Municipal Corporation Act, 1956

(d)the preparation of plans and estimates for works partly or wholly to be constructed at the expense of the Corporation, and for the preparation, and periodical revision of maps and registers made under Section 83, and for the authorities by which and the conditions subject to which plans, estimates, maps and registers are to be prepared and sanctioned;