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[Cites 0, Cited by 0] [Section 69(2)] [Section 69] [Entire Act]

State of Karnataka - Subsection

Section 69(2)(n) in Karnataka Urban Water Supply and Drainage Board Act, 1973

(n)the size, material, quality, description and position of the pipes and fittings to be used for the purpose of any connection with or any communication from any Board Water Works and the stamping of pipes and fittings and the fees for such stamping;