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[Cites 0, Cited by 0] [Section 5] [Entire Act]

State of Madhya Pradesh - Subsection

Section 5(1) in The M.P. Workmens Compensation (Occupational Diseases) Rules, 1963

(1)The diagnosis of pneumoconiosis shall be carried out with all the necessary technical guarantees. Proof of the degree of development of the pathological or anatomical changes in the respiratory and cardian systems shall be accompanied by the report of a full clinical examination including a report of the Industrial history of the person concerned, the record of all occupations in which has been employed, the nature of the harmful dusts to which he was exposed and the duration of such exposure.