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State of Chattisgarh - Section

Section 16 in Chhattisgarh Kamdhenu Vishwavidyalaya Adhiniyam, 2011

16. Dean of College.

(1)Each College shall have a Dean, who shall be a whole time salaried officer of the Vishwavidyalaya appointed by the Vice-Chancellor in such manner and on such terms and conditions as may be prescribed.
(2)The Dean of College shall exercise such powers and perform such duties as may be prescribed.