Jammu & Kashmir High Court - Srinagar Bench
Hamdania Science School And Ors vs Ut Of J&K And Ors on 2 November, 2022
Author: Vinod Chatterji Koul
Bench: Vinod Chatterji Koul
Serial No. 73
Regular Cause List
HIGH COURT OF JAMMU & KASHMIR AND LADAKH
AT SRINAGAR
....
CM No. 3099/2022 in
WP (C ) No. 1277/2022
Hamdania Science School and Ors. .... Petitioner/Appellant(s)
Through: Mr. Musaib, Advocate vice Mr. Zaffar Shah, Sr. Adv.
Versus
UT of J&K and Ors. .... Respondent(s)
Through: Mr. Sheikh Mushtaq, AAG
CORAM:
HON'BLE MR. JUSTICE VINOD CHATTERJI KOUL, JUDGE
ORDER
02.11.2022 Reply within four weeks. Interim direction, if any, to continue till next date of hearing.
List on 09.02.2023 (Vinod Chatterji Koul) Judge Srinagar 02.11.2022 (Qazi Amjad, Secy.)