Himachal Pradesh High Court
M/S Smsn Continental Pvt. Ltd. vs . Hpseb Ltd. on 17 May, 2022
Bench: Sabina, Satyen Vaidya
M/s SMSN Continental Pvt. Ltd. Vs. HPSEB Ltd.
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CWP No. 5728 of 2020 17.05.2022 Present: Mr. Sharwan Dogra, Senior Advocate with Mr. Manik Sethi & Deepak Sharma, Advocates for the petitioner. Mr. Tara Singh Chauhan, Advocate for respondents No.1 to 3. None for respondent No.4.
r to CMP No. 2567 of 2021. List with the main case at time of its final hearing.
(Sabina) Judge (Satyen Vaidya) Judge May 17, 2022 (ps) ::: Downloaded on - 19/05/2022 20:04:53 :::CIS