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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of West Bengal - Subsection

Section 2(1A) in The West Bengal Housing Board Act, 1972

(1A)[ "Board of Directors" has the same meaning as in clause (6) of section 2 of the Companies Act, 1956;] [Clause (1A) inserted by W.B. Act 14 of 1993.]