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State of Tamilnadu - Section

Section 19 in Tamil Nadu Panchayats (Preparation and Submission of Administration Reports of Panchayat Union Councils and District Panchayats) Rules, 1999

19. Veterinary service and dairy development. - (i) Number of veterinary dispensaries functioning with location, number of animals were treated ?

(ii)artificial insemination centres and sub-centres functioning;
(iii)is the veterinary relief adequate ?
(iv)number of milch animals in the panchayats union Dairy Co-operative and furnish information on the same.