Karnataka High Court
R Swamydass Dead By Lrs vs Smt Achamma Since Dead By Lrs on 10 December, 2015
Author: B.S.Patil
Bench: B.S.Patil
1
IN THE HIGH COURT OF KARNATAKA AT BENGALURU
DATED THIS THE 10TH DAY OF DECEMBER, 2015
BEFORE
THE HON'BLE MR.JUSTICE B.S.PATIL
R.S.A.No.349/2010
BETWEEN
SRI R.SWAMYDASS
DEAD BY LRS
R.SHIVARAJ
S/O RATHINAM
AGED ABOUT 42 YEARS
D.NO.3, ORIENTAL LINE
NANDIDOORG MINES
K.G.F. ...APPELLANT
(By Sri.K.RAGHAVENDRA RAO, ADV.)
AND
1. SMT. ACHAMMA
SINCE DEAD BY LRS
1(A) P.T.THOMAS S/O THOMAS
DEAD BY LRS
1(B) K.T.BABU S/O P.T.THOMAS
1(C) K.T.JOSEPH
1(D) K.T.STEPHEN
1(E) K.T.SABESTIN
RESPS.1(B) TO 1(E) ARE SONS OF P.T.THOMAS
ALL ARE R/O HOUSE NO.B-206
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BHARATHNAGAR, BEML NAGAR
KGF
2. R.GURUMURTHY S/O RATHINAM
AGED 50 YEARS
R/A NO.A-7
BHARATHNAGAR
BEML NAGAR
KGF
3. R SAMPATHKUMAR DEAD BY LRS
(A) SMT SHANTHA W/O SAMPATH KUMAR
(B) KUMARI D/O SAMPATH KUMAR
(C) MANI S/O SAMPATH KUMAR
(D) MANIKANDAN S/O SAMPATH KUMAR
RESPS.3(A) TO (D) R/A A-7, OOKAD MODEL HOUSE
CORAMANDAL, KGF
4. R.KOTHANDAPANI S/O M RATHINAM
AGED 45 YEARS
5. R JAGADAMBAL D/O M RATHINAM
AGED 55 YEARS
RESPS.4 & 5 R/A NO.3, NEW ORIENTAL LINE
COROMANDAL POST
KGF ... RESPONDENTS
(By Sri.V.JAVAHAR BABU, ADV. FOR R1[B-E])
THIS RSA FILED U/S. 100 OF CPC, AGAINST THE
JUDGMENT & DECREE DATED: 07.11.2009 PASSED IN
R.A.NO.57/2002 ON THE FILE OF THE CIVIL JUDGE (SR. DN.),
K.G.F., DISMISSING THE APPEAL AND CONFIRMING THE
JUDGMENT AND DECREE DAT:22.12.2002 PASSED IN
OS.NO.675/1991 ON THE FILE OF THE I-ADDL. CIVIL JUDGE, (JR.
DN.), K.G.F.
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THIS APPEAL COMING ON FOR ORDERS THIS DAY, THE
COURT DELIVERED THE FOLLOWING:
JUDGMENT
1. Appellant and his learned counsel have filed a memo dated 03.12.2015 stating that the appeal may be dismissed as withdrawn.
2. Recording the memo, appeal is dismissed as withdrawn.
Sd/-
JUDGE PKS