Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 1, Cited by 0]

Karnataka High Court

R Swamydass Dead By Lrs vs Smt Achamma Since Dead By Lrs on 10 December, 2015

Author: B.S.Patil

Bench: B.S.Patil

                              1



   IN THE HIGH COURT OF KARNATAKA AT BENGALURU

      DATED THIS THE 10TH DAY OF DECEMBER, 2015

                         BEFORE

           THE HON'BLE MR.JUSTICE B.S.PATIL

                   R.S.A.No.349/2010

BETWEEN


SRI R.SWAMYDASS
DEAD BY LRS
R.SHIVARAJ
S/O RATHINAM
AGED ABOUT 42 YEARS
D.NO.3, ORIENTAL LINE
NANDIDOORG MINES
K.G.F.                                 ...APPELLANT

(By Sri.K.RAGHAVENDRA RAO, ADV.)


AND


  1. SMT. ACHAMMA
     SINCE DEAD BY LRS

        1(A)    P.T.THOMAS S/O THOMAS
                DEAD BY LRS

        1(B)    K.T.BABU S/O P.T.THOMAS

        1(C)    K.T.JOSEPH

        1(D)    K.T.STEPHEN

        1(E)    K.T.SABESTIN
                RESPS.1(B) TO 1(E) ARE SONS OF P.T.THOMAS
                ALL ARE R/O HOUSE NO.B-206
                               2



                 BHARATHNAGAR, BEML NAGAR
                 KGF

  2. R.GURUMURTHY S/O RATHINAM
     AGED 50 YEARS
     R/A NO.A-7
     BHARATHNAGAR
     BEML NAGAR
     KGF

  3. R SAMPATHKUMAR DEAD BY LRS

        (A) SMT SHANTHA W/O SAMPATH KUMAR

        (B) KUMARI D/O SAMPATH KUMAR

        (C) MANI S/O SAMPATH KUMAR

        (D) MANIKANDAN S/O SAMPATH KUMAR


           RESPS.3(A) TO (D) R/A A-7, OOKAD MODEL HOUSE
           CORAMANDAL, KGF

  4. R.KOTHANDAPANI S/O M RATHINAM
     AGED 45 YEARS

  5. R JAGADAMBAL D/O M RATHINAM
     AGED 55 YEARS
     RESPS.4 & 5 R/A NO.3, NEW ORIENTAL LINE
     COROMANDAL POST
     KGF                              ... RESPONDENTS

(By Sri.V.JAVAHAR BABU, ADV. FOR R1[B-E])


       THIS RSA FILED U/S. 100 OF CPC, AGAINST THE
JUDGMENT & DECREE DATED: 07.11.2009 PASSED IN
R.A.NO.57/2002 ON THE FILE OF THE CIVIL JUDGE (SR. DN.),
K.G.F., DISMISSING THE APPEAL AND CONFIRMING THE
JUDGMENT     AND   DECREE    DAT:22.12.2002    PASSED    IN
OS.NO.675/1991 ON THE FILE OF THE I-ADDL. CIVIL JUDGE, (JR.
DN.), K.G.F.
                                     3




    THIS APPEAL COMING ON FOR ORDERS THIS DAY, THE
COURT DELIVERED THE FOLLOWING:

                            JUDGMENT

1. Appellant and his learned counsel have filed a memo dated 03.12.2015 stating that the appeal may be dismissed as withdrawn.

2. Recording the memo, appeal is dismissed as withdrawn.

Sd/-

JUDGE PKS