Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 7] [Entire Act]

Union of India - Subsection

Section 7(a) in Foreign Exchange Management (Acquisition and Transfer of Immovable Property in India) Regulations, 2018

(a)the property should not be located in and around restricted/protected areas so notified by the Central Government and cantonment areas;