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State of Sikkim - Section

Section 9 in The Sikkim Prisons Act, 2007

9. Officers not to be interested in prison contracts.

No officers of a prison shall, nor any person employed by him, have any interest, direct or indirect, in any contract, for the supply of the prison; nor shall he derive any benefit, directly or indirectly, from the sale or purchase of any article on behalf of the prison or belonging to a prisoner.