Punjab-Haryana High Court
Ravinder Kaur vs Manmohan Singh on 15 October, 2009
Author: Rajan Gupta
Bench: Rajan Gupta
IN THE HIGH COURT OF PUNJAB AND HARYANA AT
CHANDIGARH
Crl. Misc No. M-29138 of 2009
Date of decision : 15.10.2009
Ravinder Kaur
....Petitioner
V/s
Manmohan Singh
....Respondent
BEFORE : HON'BLE MR. JUSTICE RAJAN GUPTA
Present: Mr. Rajesh Arora, Advocate
for the petitioner.
RAJAN GUPTA J. (ORAL)
After arguing at some length, counsel for the petitioner submits that he may be allowed to withdraw the present petition with liberty to raise all the pleas before the trial court at an appropriate stage.
Dismissed as withdrawn with liberty as aforesaid.
15.10.2009 (RAJAN GUPTA) Ajay JUDGE