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[Cites 0, Cited by 0] [Section 12A(1)] [Section 12A] [Entire Act]

Union of India - Subsection

Section 12A(1)(a) in Coking Coal Mines (Nationalisation) Act, 1972

(a)under section 10 and section 12 to the owner of every coking coal mine or group of coking coal mines;