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[Cites 0, Cited by 0] [Section 72(2)] [Section 72] [Entire Act]

NCT Delhi - Subsection

Section 72(2)(a) in The Delhi Agricultural Produce Marketing (Election) Rules, 2000

(a)Any process for multiplying copies of a document, other than copying it by hand shall be deemed to be printing and the expression 'Printer' shall be construed accordingly and