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[Cites 0, Cited by 0] [Section 6(2)] [Section 6] [Entire Act]

State of Arunachal Pradesh - Subsection

Section 6(2)(e) in Arunachal Pradesh Housing Board Act, 2014

(e)is a Director or a Secretary, Manager or other salaried officer of any incorporated company which has any share or interest in any contract or employment with, by or on behalf of, the Board; or