Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 79] [Entire Act]

State of Jharkhand - Subsection

Section 79(11) in Bihar Education Code, 1961

(11)to reduce the pay of an officiating Government servant in case where the District Education Officer has the power to make an officiating appointment to the post concerned;