Supreme Court - Daily Orders
Motilal vs The State Of Madhya Pradesh on 21 April, 2020
Bench: S. Abdul Nazeer, Sanjiv Khanna
ITEM NO.1003 SECTION II-A
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
REVIEW PETITION (CRIMINAL) Diary No(s). 3693/2020 IN SLP (CRL) No.
11402 OF 2019
MOTILAL Petitioner(s)
VERSUS
THE STATE OF MADHYA PRADESH Respondent(s)
IA No. 17327/2020 - APPLICATION FOR LISTING REVIEW PETITION IN
OPEN COURT
IA No. 17326/2020 - CONDONATION OF DELAY IN FILING REVIEW
PETITION)
Date : 21-04-2020 This matter was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE S. ABDUL NAZEER
HON'BLE MR. JUSTICE SANJIV KHANNA
By Circulation
UPON perusing papers the Court made the following
O R D E R
Application for listing of review petition in open court is rejected.
Delay condoned.
The review petition is dismissed in terms of the signed order.
Pending applications, if any, are disposed of.
(NEELAM GULATI) (RAJINDER KAUR) ASTT. REGISTRAR-cum-PS Signature Not Verified ASSISTANT REGISTRAR Digitally signed by MAHABIR SINGH (Signed Order is placed on the file) Date: 2020.04.23 13:45:32 IST Reason: IN THE SUPREME COURT OF INDIA INHERENT JURISDICTION REVIEW PETITION (CRL.) NO. OF 2020 (ARISING OUT OF DIARY NO. 3693 OF 2020) IN SPECIAL LEAVE PETITION (CRL.) NO. 11402 OF 2019 MOTILAL … PETITIONER VERSUS THE STATE OF MADHYA PRADESH … RESPONDENT ORDER
1. Application for listing of this review petition in open court is rejected.
2. Delay condoned.
3. We have gone through the review petition and the connected materials placed on record. We find no ground to interfere with our dated 13.12.2019 passed in Special Leave Petition (Crl.) No.11402 of 2019. The review petition is dismissed.
……………………………J. (S. ABDUL NAZEER) ……………………………J. (SANJIV KHANNA) New Delhi;
April 21, 2020