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[Cites 0, Cited by 0] [Section 23(8)] [Section 23] [Entire Act]

State of Odisha - Subsection

Section 23(8)(ii) in Cuttack Development Authority (Planning and Building Standards) Regulations, 2001

(ii)The rain water and household refuse water shall be channelled to the road side drain. In no case the same shall be allowed to flow into the neighbouring plot. The Authority shall have the power to require the owner to undertake drainage work as deemed necessary at their own expense.