Section 55 in The Bihar Intermediate Education Council Act, 1992
55. Powers of the Council to make Regulations.
- The Council may make relevant Regulations consistent with Rules framed under the provisions of this Act to provide for the following: -(a)Procedure to be followed in holding of the meeting of the Council;(b)Travelling allowances and daily allowances to be paid to members of the Council and(c)For any other matter purely related to the Council.
