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State of Uttar Pradesh - Section

Section 78 in U.P. Revenue Code (Amendment) Act, 2016

78. Amendment of Section 102.

- In Section 102 of the said Code, in Hindi version, in clause (a), for the word ^^i{kdkjks the word i{kdkjksa and in clause (b), for the words ^^vf/kdkjksa ds vfHkys[kksa [krkSuh the words vf/kdkj vfHkys[k [krkSuh shall be substituted.