Supreme Court - Daily Orders
M/S Paras Rice Mills, Kurukshetra vs Commissioner Of Income Tax, Karnal on 23 October, 2019
Bench: A.M. Khanwilkar, Dinesh Maheshwari
IN THE SUPREME COURT OF INDIA
CIVIL APPELLATE JURISDICTION
CIVIL APPEAL NOS. 8963-8964 OF 2010
M/S PARAS RICE MILLS, KURUKSHETRA Appellant(s)
VERSUS
COMMISSIONER OF INCOME TAX, KARNAL Respondent(s)
O R D E R
None appears for the appellant.
The civil appeals are dismissed for non-prosecution.
Pending applications, if any, stand disposed of.
…...................J (A.M. KHANWILKAR) …...................J (DINESH MAHESHWARI) New Delhi October 23, 2019 Signature Not Verified Digitally signed by DEEPAK SINGH Date: 2019.10.24 17:29:09 IST Reason: ITEM NO.103 COURT NO.8 SECTION IV S U P R E M E C O U R T O F I N D I A RECORD OF PROCEEDINGS Civil Appeal No(s). 8963-8964/2010 M/S PARAS RICE MILLS, KURUKSHETRA Appellant(s) VERSUS COMMISSIONER OF INCOME TAX, KARNAL Respondent(s) ([ AT TOP ] ) WITH C.A. No. 8965/2010 (IV) ) Date : 23-10-2019 These appeals were called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE A.M. KHANWILKAR HON'BLE MR. JUSTICE DINESH MAHESHWARI For Appellant(s) Mr. Sunil Kumar Jain, AOR (NP) For Respondent(s) Mr. B. V. Balaram Das, AOR Mrs. Anil Katiyar, AOR UPON hearing the counsel the Court made the following O R D E R (DEEPAK SINGH) (VIDYA NEGI) COURT MASTER (SH) COURT MASTER (NSH)