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State of Odisha - Section

Section 1 in The Western Orissa Development Council Act, 2000

1. Short title, extent and commencement.

(1)This Act may be called the Western Orissa Development Council Act, 2000.
(2)It extends to the district mentioned in Sub-section (1) of section 3.
(3)It shall come into force on such date as the Government may, by notification, appointment and different dates may be appointed for different provisions of this Act.