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State of Assam - Section

Section 274 in Assam Excise Rules, 1945

274.

Motel licences, permitting the retail sale of foreign liquor for consumption 'on' the premises shall be granted by the District Collector with the previous sanction of the State Government on fees prescribed in Rules 244 and 245 of these rules for hotels possessing bona fide residential accommodation. Sales under sub-licences shall be confined to persons actually residing in the hotel for their use and to persons taking meals therein.