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State of Madhya Pradesh - Section

Section 14 in The M.P. Cotton Control Act, 1954

14. Persons acting under the Act to be public servants.

- Every person acting or purporting to act in pursuance of any of the provisions of this Act or any rule made thereunder shall be deemed to be a public servant within the meaning of Section 21 of the Indian Penal Code, 1860 (No. XLV of 1860).