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[Cites 0, Cited by 0] [Section 54] [Entire Act]

Union of India - Subsection

Section 54(2) in The Industrial Development Bank Of India General Regulations, 1994

(2)If within half an hour after the time appointed for holding of a meeting, a quorum is not present, in the case of a meeting called by the requisition of shareholders other than the Central Government, the meeting shall stand dissolved.