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Delhi High Court - Orders

Pacific Convergence Corpn. Ltd vs Data Access (India) Ltd on 13 October, 2023

Author: Prathiba M. Singh

Bench: Prathiba M. Singh

                                    $~C9
                                    *    IN THE HIGH COURT OF DELHI AT NEW DELHI
                                    +         CO.PET. 292/2004, CO.APPL. 1110/2007
                                         PACIFIC CONVERGENCE CORPN. LTD.           ..... Petitioner
                                                        Through:
                                                        versus

                                                DATA ACCESS (INDIA) LTD.                ..... Respondent
                                                               Through: Mr. D. Bhattacharya, Advocate for
                                                                        OL.
                                                CORAM:
                                                JUSTICE PRATHIBA M. SINGH
                                                         ORDER

% 13.10.2023

1. This hearing has been done through hybrid mode.

2. List on 16th January, 2024.

PRATHIBA M. SINGH, J.

OCTOBER 13, 2023 Rahul This is a digitally signed order. The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 17/10/2023 at 15:10:21