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[Cites 0, Cited by 0] [Section 13(14)] [Section 13] [Entire Act]

State of Bihar - Subsection

Section 13(14)(d) in Bihar Intermediate Education Council (Establishment of Colleges and Conduct of Examination) Rules, 1994

(d)The examinees shall also sign on the roll sheets (two copies) one copy of which shall be returned to the Secretary within one week of the last sitting of Examination.