Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 259] [Entire Act] State of Karnataka - Subsection Section 259(3) in Karnataka Panchayat Raj Act, 1993 (3)The Zilla Panchayat shall, within a period not exceeding three months after the close of the official year, pass the accounts of that year.
