Supreme Court - Daily Orders
The Federal Bank Ltd vs The Commissioner Of Income Tax on 3 October, 2019
Bench: D.Y. Chandrachud, Hemant Gupta
IN THE SUPREME COURT OF INDIA
INHERENT JURISDICTION
Review Petition (C) Nos 2136-2144 of 2019
in
Special Leave Petition (C) Nos 11693/2019, 11760/2019, 11874/2019,
11907/2019, 11937/2019, 11964/2019, 12111/2019, 12170/2019, 12210/2019
The Federal Bank Ltd Petitioner(s)
Versus
The Commissioner of Income Tax Respondent(s)
ORDER
We have carefully gone through the review petitions and the connected papers. We find no merit in the review petitions and the same are accordingly dismissed.
…………...…...….......………………........J. [Dr Dhananjaya Y Chandrachud] …..…..…....…........……………….…........J. [Hemant Gupta] New Delhi;
October 03, 2019
Signature Not Verified
Digitally signed by
SANJAY KUMAR
Date: 2019.10.04
17:20:24 IST
Reason:
ITEM NO.1004 SECTION XI-A
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
R.P.(C) No. 2136-2144/2019 in SLP(C) No. 11693/2019, 11760/2019, 11874/2019, 11907/2019, 11937/2019, 11964/2019,12111/2019,12170/2019,12210/2019 THE FEDERAL BANK LTD Petitioner(s) VERSUS THE COMMISSIONER OF INCOME TAX Respondent(s) Date : 03-10-2019 These petitions were circulated today. CORAM :
HON'BLE DR. JUSTICE D.Y. CHANDRACHUD HON'BLE MR. JUSTICE HEMANT GUPTA By Circulation UPON perusing papers the Court made the following O R D E R The review petitions are dismissed in terms of the signed order.
Pending application, if any, stands disposed of.
(SANJAY KUMAR-I) (SAROJ KUMARI GAUR)
AR-CUM-PS COURT MASTER
(Signed order is placed on the file)