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Supreme Court - Daily Orders

The Federal Bank Ltd vs The Commissioner Of Income Tax on 3 October, 2019

Bench: D.Y. Chandrachud, Hemant Gupta

                                         IN THE SUPREME COURT OF INDIA
                                              INHERENT JURISDICTION

                                    Review Petition (C) Nos 2136-2144 of 2019
                                                         in
                        Special Leave Petition (C) Nos 11693/2019, 11760/2019, 11874/2019,
                      11907/2019, 11937/2019, 11964/2019, 12111/2019, 12170/2019, 12210/2019

                         The Federal Bank Ltd                                         Petitioner(s)

                                                            Versus

                         The Commissioner of Income Tax                               Respondent(s)



                                                       ORDER

We have carefully gone through the review petitions and the connected papers. We find no merit in the review petitions and the same are accordingly dismissed.

…………...…...….......………………........J. [Dr Dhananjaya Y Chandrachud] …..…..…....…........……………….…........J. [Hemant Gupta] New Delhi;

                         October 03, 2019




Signature Not Verified

Digitally signed by
SANJAY KUMAR
Date: 2019.10.04
17:20:24 IST
Reason:
ITEM NO.1004                                           SECTION XI-A

                 S U P R E M E C O U R T O F      I N D I A
                         RECORD OF PROCEEDINGS

R.P.(C) No. 2136-2144/2019 in SLP(C) No. 11693/2019, 11760/2019, 11874/2019, 11907/2019, 11937/2019, 11964/2019,12111/2019,12170/2019,12210/2019 THE FEDERAL BANK LTD Petitioner(s) VERSUS THE COMMISSIONER OF INCOME TAX Respondent(s) Date : 03-10-2019 These petitions were circulated today. CORAM :

HON'BLE DR. JUSTICE D.Y. CHANDRACHUD HON'BLE MR. JUSTICE HEMANT GUPTA By Circulation UPON perusing papers the Court made the following O R D E R The review petitions are dismissed in terms of the signed order.
Pending application, if any, stands disposed of.



          (SANJAY KUMAR-I)                     (SAROJ KUMARI GAUR)
             AR-CUM-PS                            COURT MASTER
(Signed order is placed on the file)