Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 10] [Entire Act] Union of India - Subsection Section 10(d) in The Betwa River Board Act, 1976 (d)construct the Rajghat Dam [and the Rajghat Power House] [Inserted by Act 47 of 1977, Section 4.] and the common carrier from the dam to irrigate areas in Madhya Pradesh and Uttar Pradesh;
