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[Cites 0, Cited by 0] [Section 29(1)] [Section 29] [Entire Act]

State of Uttar Pradesh - Subsection

Section 29(1)(ix) in The U.P. Avas Evam Vikas Parishad (Raising of Loans) Rules 1972

(ix)a copy of the accounts of the Board for the previous three years as certified by the Accountant General, U.P., under sub-section (4) of section 63 of the Act together with the annual audit report thereon;