Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 55(5)] [Section 55] [Entire Act]

State of Andhra Pradesh - Subsection

Section 55(5)(a) in Andhra Pradesh Juvenile Justice (Care and Protection of Children) Rules, 2003

(a)Physical setting in terms of building, space, requirements, living quarters for children, class rooms, sick room water supply and sanitary arrangements, play-grounds, quarters on the premises for essential staff, general cleanliness; etc.