Delhi High Court - Orders
Sudhir Kumar vs Union Of India & Anr on 19 February, 2019
Author: Suresh Kumar Kait
Bench: Suresh Kumar Kait
$~3
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 4347/2016 & CM APPL. 18215/2016
SUDHIR KUMAR ..... Petitioner
Through: Mr. Manu Mridual and Mr. Sumit
Mamgain, Advocates.
versus
UNION OF INDIA & ANR. ..... Respondents
Through: Mr. Rakesh Kumar, CGSC for UOI.
CORAM:
HON'BLE MR. JUSTICE SURESH KUMAR KAIT
ORDER
% 19.02.2019 CM APPL. 4722/2019 in W.P.(C) 4347/2016 In view of the reasons stated in the instant application, let this petition be listed in the first 10 matters in the category of "Regulars".
The application stands disposed of. Renotify in the week commencing 15.04.2019.
SURESH KUMAR KAIT, J FEBRUARY 19, 2019 rd