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Delhi High Court - Orders

Sudhir Kumar vs Union Of India & Anr on 19 February, 2019

Author: Suresh Kumar Kait

Bench: Suresh Kumar Kait

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*     IN THE HIGH COURT OF DELHI AT NEW DELHI
+     W.P.(C) 4347/2016 & CM APPL. 18215/2016
      SUDHIR KUMAR                                          ..... Petitioner
                          Through:      Mr. Manu Mridual and Mr. Sumit
                                        Mamgain, Advocates.

                          versus

      UNION OF INDIA & ANR.                               ..... Respondents
                    Through:            Mr. Rakesh Kumar, CGSC for UOI.

      CORAM:
      HON'BLE MR. JUSTICE SURESH KUMAR KAIT
                   ORDER

% 19.02.2019 CM APPL. 4722/2019 in W.P.(C) 4347/2016 In view of the reasons stated in the instant application, let this petition be listed in the first 10 matters in the category of "Regulars".

The application stands disposed of. Renotify in the week commencing 15.04.2019.

SURESH KUMAR KAIT, J FEBRUARY 19, 2019 rd