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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Goa - Subsection

Section 2(6) in The Goa, Daman and Diu Secondary and Higher Secondary Education Rules, 1975

(6)Printed copies of a manuscript or typed copy shall be examined by a reviewer to check whether -
(a)all suggested corrections and modifications have been properly carried out and all printed matter is in accordance with the manuscript or typed copy of the book and
(b)the book is quite suitable for according sanction number and releasing for sale. It shall be certified accordingly.