Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 1] [Entire Act]

Union of India - Subsection

Section 1(2) in The Miscellaneous Personal Laws (Extension) Act, 1959

(2)It shall come into force on such date as the Central Government may, by notification in the Official Gazette, appoint.
1st February, 1960. See Notification No. S. O. 308, dated the 29th January, 1960, Gazette of India, Extraordinary, 1960, Pt, II, Section 3(ii), p. 37.