Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 424D(2)] [Section 424D] [Entire Act] Union of India - Subsection Section 424D(2)(j) in The Companies (Second Amendment) Act, 2002 (j)lease of the industrial undertaking of the sick industrial company to any person, including a co- operative society formed by the employees of such undertaking;